Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(4) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010 (4)The Board and the Labour officer (Social Security Scheme) of the respective district shall maintain a Register of Members in Form IV.
