Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(e) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(e)the form in which the change in ownership or management or other particulars shall be intimated to the registering officer under sub- section (4) of section 7;