Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Odisha - Subsection Section 107(2) in The Board's Excise Rules, 1965 (2)The fees for any licence granted for sale of foreign liquor in bars, hotels of restaurants shall be the same as prescribed under Rule 105 in respect of such licence.
