Calcutta High Court (Appellete Side)
Naba Kumnar Upadhyay vs The State Of West Bengal & Ors on 4 October, 2018
1 58 04.10.18
rkd Ct.17 W.P. 15945(W) of 2016 Naba Kumnar Upadhyay
-vs-
The State of West Bengal & Ors.
Mr. Arindam Das, Mr. Bisajit Sarkar, ....for the petitioner. Mr. Tulsi Das Roy, .....for the State. Ms. Sumitra Das ....for the CBI.
Mr. Prasanta Kumar Dutt, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee ....for the SEBI.
Mr. Neguive Ahmed ....for the Committee.
Report is filed on behalf of the SEBI is kept on record.
Copy of the report be handed over to the petitioner.
Let this matter appear in the monthly list of November, 2018.
(Shekhar B. Saraf, J.) (Joymalya Bagchi, J.)