Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25G] [Entire Act] State of Bihar - Subsection Section 25G(3) in Bihar Land Reforms Rules, 1951 (3)Before making ad interim payment in respect of a trust, the Collector shall obtain from the payee concerned a security bond in Form O.
