Patna High Court - Orders
Smtdeo Ratan Devi & Anr vs Nand Dulari Devi & Ors on 27 July, 2012
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.31 of 2005
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Smt. Vidyapati Devi, wife of Vijay Shankar Mishra. Resident of
village and Post Office-Supi, Police Station-Makhdumpur, District-
Jehanabad, At present resident of village - Raghopur, Police Station-
Bihta, District-Patna
.... .... Appellant.
Versus
1. Nand Dulari Devi, wife of late Umeshwar Pathak,
2. Ashok Pathak, son of late Umeshwar Pathak
3. Kaushal Kishore Pathak, son of late Umeshwar Pathak
4. Mithilesh Pathak, son of late Umeshwar Pathak
All residents of village - Dehuri, Police Station-Ghosi, District-
Jehanabad.
.... .... Respondents.
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Appearance :
For the Appellant/s : Mr. Lovekush Kumar
Mr. Sachidanand Choudhary
For the Respondent/s : Mr. Nawal Kishore Singh
Mr. Ajay Kumar
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
18 27-07-2012Sri M. P. Sinha, learned counsel, who was assisted by Sri Lovekush Kumar, learned counsel for the appellant, in presence of Sri Surendra Kumar Singh, learned senior counsel, who was assisted by Sri Praveen Kumar, learned counsel for respondents, seeks permission to withdraw this appeal with liberty to avail other remedy/forum.
Prayer is allowed.
2 Patna High Court MA No.31 of 2005 (18) dt.27-07-20122/2 The appeal stands dismissed as withdrawn with liberty, as indicated above.
(Rakesh Kumar, J.) Anay