Calcutta High Court
Bma Stainless Limited vs Deputy Commissioner Of Income Tax on 28 September, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
ORDER SHEET
WP No.785 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BMA STAINLESS LIMITED
Versus
DEPUTY COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE - 2(3) & ANR.
BEFORE:
The Hon'ble JUSTICE DIPANKAR DATTA
Date: 28th September, 2016 Appearance Mrs. Manju Agarwal, Adv.
Md. Nizamuddin, Adv.
The learned advocate for the petitioner, on instruction, submits that her client does not wish to proceed with the writ petition any further. Accordingly, the same stands dismissed as withdrawn.
(DIPANKAR DATTA, J.) AKGoswami