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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2) in The Maharashtra Borstal Schools Rules, 1965

(2)In dealing with an inmate, no officer shall use force unnecessarily. When force has to be applied, no more force shall be used than is necessary. No officer shall act in a manner calculated to provoke or annoy any inmate.