Section 13(2)(a) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(a) in The Government Of Union Territories Act, 1963

(a)becomes subject to any disqualification mentioned in [section 14 or section 14A] [Substituted by Act 24 of 1985, Section 2] for membership of the Assembly, or

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Union of India - Subsection

Section 13(2)(a) in The Government Of Union Territories Act, 1963