Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] State of West Bengal - Subsection Section 215(1) in The West Bengal Motor Vehicles Rules, 1989 (1)The scheme as referred to under section 99 of the Act shall be published in the form as may be prescribed by the State Government.
