Section 6 in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949
6. Muhammedan Registrar to keep registers.
- Every Muhammedan Registrar shall keep up the following books of register namely :Book I-Register of Marriages including marriages of women who have effected a divorce of the kind known as Talaq-i-tafweez, in the Form 'A' contained in the Schedule.Book II-Register of Divorces other than those of the kind known as Khula or Talaq-i-tafweez in the Form 'B' contained in the Schedule.Book III-Register of Divorces of the kind known as Khula in the Form 'C' contained in the Schedule.Book IV-Register of Divorces of the kind known as Talaq-i-tafweez in Form 'D' contained in the Schedule.
