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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(l) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(l)"round log" for the purpose of these rules means a piece of wood in its natural form having a mid-girth of sixty centimetres or more, under bark, in respect of teak and rosewood and a mid-girth of seventy five centimetres or more in respect of other species;