Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 2 in Kerala Provisional Collection of Revenues Act, 1985

2. Definitions.

- In this Act, -• "declared provision" means a provision in a Bill in respect of which a declaration has been made under section 3 ;• "Legislative Assembly" means the Legislative Assembly of the State of Kerala .