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Lenin Kumar Ray vs M/S. Express Publications (Madurai) ... on 17 July, 2023

     ITEM NO.6                        REGISTRAR COURT. 1               SECTION XI-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                       No(s).      5660/2023

     LENIN KUMAR RAY                                                          Petitioner(s)

                                                       VERSUS

     M/S. EXPRESS PUBLICATIONS (MADURAI) LTD.                                 Respondent(s)

     (IA No.50005/2023-CONDONATION OF DELAY IN FILING and IA
     No.50004/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.50006/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 17-07-2023 This petition was called on for hearing today.


     For Petitioner(s)

                                           Mr K.R.Shiyas, Adv.
                                          Mr. Shiyas Kr, Adv.
                                          Ms. Amiy Shukla, AOR
                                          Mr. Shakti Vardhan, Adv.

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Ld. Counsel for the petitioner has not filed spare copy in respect of the sole respondent despite last opportunity having been granted, as such, Registry to process the matter for listing before the Hon'ble Judge in Chambers for necessary directions.

H. SHASHIDHARA SHETTY Registrar