Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 9 in Manipur Public Servants' Personal Liability Act, 2006 9. Application of other laws not barred. - The provision of this Act shall be In addition to and not In derogation of the provisions of any law for the time being in force.
