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State of Rajasthan - Section

Section 15 in The Rajasthan Boilers Rules, 1954

15. Inspections at special times.

- No examination of a boiler shall be made by an inspector for the purpose of registering or issuing a certificate for a boiler on a Sunday or gazetted public holiday or between the hours of sunset and sunrise without the specific orders of the Chief Inspector in each case. In such cases an extra fee equal to the usual registration or inspection fee for the boiler may be charged and half of the extra fee may be paid to the Inspector.