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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(e) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(e)tower cranes are sited in such a way that the loads on such cranes are not handled over and occupied premises, public thoroughfares railways or near power-cables, other than construction works for which such cranes are used;