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Madras High Court

M/S.Sri Sai Enterprises vs The Additional Commissioner Of Customs ... on 17 July, 2023

Author: C.Saravanan

Bench: C.Saravanan

                                                                    W.P.No.20852 of 2023



                        IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                        DATED : 17.07.2023

                                              CORAM :

                           THE HONOURABLE MR.JUSTICE C.SARAVANAN

                                        W.P.No.20852 of 2023

              M/s.Sri Sai Enterprises,
              No.66, Perumal Mudali Street,
              Parrys, Chennai - 600 001.
              Represented by its HUF
              Suresh Rajendhran                                 ... Petitioner


                                                 Vs.

              1.The Additional Commissioner of Customs (SEZ),
                Chennai VII Commissionerate, Customs House,
                Meenambakkam, Chennai - 600 027.

              2.The Deputy Commissioner of Customs (SEZ),
                Chennai VII Commissionerate, Customs House,
                Meenambakkam, Chennai - 600 027.

              3.The Development Commissioner,
                NDR Infrastructure Private Limited (INNPK6),
                Special Economic Zone (SEZ),
                Nandiampakkam Port Road,
                Nandiambakkam, Ponneri Taluk,
                Ennore, Thiruvallur District - 600 120.

              4.M/s.Sai Krishna Logistics,
                NDR Infrastructure Private Limited,
                Free Trade Warehousing Zone (FTWZ),

                 ____________
https://www.mhc.tn.gov.in/judis
              Page No. 1 of 6
                                                                            W.P.No.20852 of 2023

                 Warehouse No.2,
                 Part B, Survey No.147,
                 Nandiampakkam Port Road,
                 Nandiambakkam, Ponneri Taluk,
                 Ennore, Thiruvallur District - 600 120.

              5.The Additional Commissioner of Customs (SEZ) and (FTZ),
                Chennai III Commissionerate, Customs House,
                Rajaji Salai, Chennai - 600 001.

              (R5 suo motu impleaded vide order of
              this Court in W.P.No.20852 of 2023
              dated 17.07.2023)                                   ... Respondents

              Prayer: Writ Petition filed under Article 226 of the Constitution of India, for
              issuance of a Writ of Mandamus, to direct the first and second respondents
              herein to consider the representation of the petitioner dated 09.09.2022, in so
              far as, in the said representation, the petitioner had sought for, to make
              immediate arrangements to feed necessary inputs in the EDI System and the
              ICEGATE online portal, including the out of charge order (OOC) given in
              respect of the four import consignments, viz., (i) 2000943 dated 20.07.2021
              (DTA Bill of Entry No.1000985) (ii) 2001337 dated 24.08.2021 (DTA Bill of
              Entry No.1001405) (iii) 2001338 dated 24.08.2021 (DTA Bill of Entry
              No.1001411) (iv) 2001976 dated 11.10.2021 (DTA Bill of Entry
              No.1002128), imported in the name of the petitioner, through the NDR
              Infrastructure Private Limited (SEZ).


                                For Petitioner  : Mr.S.Baskaran
                                For Respondents :
                                For R1 to R3    : Mr.Sai Srujan Tayi
                                                  Senior Standing Counsel

                 ____________
https://www.mhc.tn.gov.in/judis
              Page No. 2 of 6
                                                                            W.P.No.20852 of 2023



                                                    ORDER

Mr.Sai Srujan Tayi, learned Senior Standing Counsel takes notice on behalf of the first to third respondents and submits that though the petitioner was within the jurisdiction of the first respondent, there is a subsequent change in the jurisdiction. Therefore, the petitioner's representation is to be considered by the Additional Commissioner of Customs (SEZ) and (FTZ), Chennai III Commissionerate, Customs House, Rajaji Salai, Chennai - 600 001.

2. Recording the above submission, the Additional Commissioner of Customs (SEZ) and (FTZ), Chennai III Commissionerate, Customs House, Rajaji Salai, Chennai - 600 001, is suo motu impleaded as a fifth respondent in this writ petition.

3. Hence, the petitioner's representation dated 09.09.2022 shall be disposed by the fifth respondent within a period of thirty days from the date of receipt of a copy of this order.

____________ https://www.mhc.tn.gov.in/judis Page No. 3 of 6 W.P.No.20852 of 2023

4. The petitioner shall forward a copy of the representation dated 09.09.2022 to the fifth respondent. The learned Senior Standing Counsel for the respondents shall also forward a copy of the same to the fifth respondent, which is available in the typed set of papers.

5. This Writ Petition is disposed of with the above directions. No costs.

17.07.2023 Index : Yes/No Internet : Yes/No Speaking Order/Non-Speaking Order Neutral Citation : Yes/No arb To

1.The Additional Commissioner of Customs (SEZ), Chennai VII Commissionerate, Customs House, Meenambakkam, Chennai - 600 027.

2.The Deputy Commissioner of Customs (SEZ), Chennai VII Commissionerate, Customs House, Meenambakkam, Chennai - 600 027.

____________ https://www.mhc.tn.gov.in/judis Page No. 4 of 6 W.P.No.20852 of 2023

3.The Development Commissioner, NDR Infrastructure Private Limited (INNPK6), Special Economic Zone (SEZ), Nandiampakkam Port Road, Nandiambakkam, Ponneri Taluk, Ennore, Thiruvallur District - 600 120.

4.The Additional Commissioner of Customs (SEZ) and (FTZ), Chennai III Commissionerate, Customs House, Rajaji Salai, Chennai - 600 001.

____________ https://www.mhc.tn.gov.in/judis Page No. 5 of 6 W.P.No.20852 of 2023 C.SARAVANAN, J.

arb W.P.No.20852 of 2023 17.07.2023 ____________ https://www.mhc.tn.gov.in/judis Page No. 6 of 6