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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xiv) in The SreeNarayanaGuru Open University Act, 2021

(xiv)to recognize examinations or courses of study conducted by other Universities, academic institutions or higher educational institutions within and outside the country to be equivalent to the examinations or courses of study conducted by this University or to withdraw the recognition granted;