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State of Punjab - Section

Section 35 in The Punjab Town Improvement Trust Rules, 1939

35.

When a work is finished a completion report shall be given by the engineer that the work has been satisfactory done in accordnace with the sanctioned plan and estimate, material variations if any, being explained and shown in the original plan (if any), and should be specially brought to the notice of the chairman. In case of contract works the final bill shall not be paid before the completion report is given.Road repair