Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 30 in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982 30. Liquidation of the Nigam. - The Nigam shall not be placed in liquidation save by an order of the State Government and in such manner as it may direct.
