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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(3) in The Punjab Municipal Act, 1999

(3)Each Subject Committee shall consist of, -
(a)seven members in the case of a Subject Committee of a Municipal Corporation; and
(b)five members, in the case of a Subject Committee of Class 'A' Municipal Council.