- Intimation of the serious illness of every prisoner shall be given to the District Magistrate of the District to which he belongs, for the purpose of having the information conveyed to his relatives and intimation of the serious illness of prisoners undergoing trial shall also be given to the courts concerned, specially in Sessions cases.Note. - Indents for medicines and medical stores shall be prepared as per instructions of Director, Health Services, Punjab as in the case of Civil Hospital/dispensaries.Infectious Disease and Cholera Epidemics
