Bombay High Court
Tata Communications Ltd vs Additional Commissioner Of Income Tax , ... on 28 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
3. IA 2830-22 in ITXA 73-08.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 2830 OF 2022
IN
INCOME TAX APPEAL NO. 73 OF 2008
Tata Communications Ltd. ... Applicant
In the matter of
Tata Communications Ltd. ... Appellant
Versus
Additional Commissioner Of Income Tax,
Special Range 1 (3), Mumbai. ... Respondent
******
Mr. Anil Wani with Ms. Supriya S. Devergudi i/b ANS Law
Associates for the Appellant.
Mr. Suresh Kumar for the Respondent.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 28th JULY, 2022 P.C. :-
. At the request of Mr. Wani, learned counsel for Applicant, list the matter on 16th September, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.07.29 14:31:15 +0530 Nikita Gadgil 1/1