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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(e) in Rajasthan State Bus Terminal Development Authority Act, 2015

(e)has in the opinion of the State Government, such financial or other interests in the Authority as is likely to affect, pre-judicially, the discharge by him of his functions as a member.