Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Bharat - Subsection

Section 41(d) in The Bhopal And Vindhya Pradesh (Courts), Act, 1950

(d)the manner in which proceedings of Civil Courts shall be kept and recorded, the manner in which paper books for the hearing of appeals shall be prepared and the granting of copies;