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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2)(c) in The Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987

(c)trusts, bequests, donations, endowments and other grants, if any;