Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 64] [Entire Act] Union of India - Subsection Section 64(2) in The Electricity Act, 2003 (2)Every applicant shall publish the application, in such abridged form and manner, as may be specified by the Appropriate Commission.
