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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in Orissa Zilla Parishad Election Rules, 1994

(2)Notwithstanding anything contained in Sub-rule (1), when a candidate contest the election to the office of the Members of the Parishad on Political Party basis, he shall use only the symbol of that Political Party and no other symbol.