Himachal Pradesh High Court
Kusum Bali vs State Of H.P. & Others. on 16 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kusum Bali versus State of H.P. & others.
.
CWPIL No. 13 of 2021.
16.03.2022 Present: Ms. Leena Guleria, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Adarsh K. Sharma, Additional Advocate General for respondents No. 1 to 3 and 5-State.
Mr. Vir Bahadur Verma, Advocate, for respondent No. 4-Board.
As prayed, two weeks' further time is granted to the petitioner to move appropriate application in terms of order dated 8.12.2021.
(Mohammad Rafiq) Chief Justice.
March 16, 2022 (Jyotsna Rewal Dua)
(PK) Judge.
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