Calcutta High Court (Appellete Side)
Santi Rana @ Shanti Rana vs Unknown on 26 February, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
26.02.2025
Serial no. 65
[Dd]
CRM (DB) 4347 of 2024
In re : An Application for Bail under Section 439 of the Code of
Criminal Procedure corresponding to Section 483 of the Bharatiya
Nagarik Suraksha Sanhita, 2023 in connection with Arambag Police
Station Case No. 540 of 2024 dated 20.09.2024 under Sections
363/366/325/376(2)(n)(3)/506/34 of the Indian Penal Code,
1860 and Section 6(1) of POCSO Act, 2012 and Sections 9/10 of
the Prohibition of Child Marriage Act and under Section 66/67
Information Technology Act.
-And-
In the matter of : Santi Rana @ Shanti Rana
... ...Petitioner
Mr. Abhra Mukherjee,
Mr. Sauradeep Dutta,
Mr. Arpayan Mukherjee,
Mr. Himadree Ghosh, Advocate
... ... For the Petitioner
1.On the prayer made on behalf of the petitioner, list this matter on March 3, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)