Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(1)(b) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 (b)that the Board has persistently made default in the performances and discharge of its duties and functions or has exceeded or abused its powers,