Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Haryana - Subsection

Section 212(c) in The Haryana Municipal Act, 1973

(c)prohibit the sale of milk, butter, ghee, curd, meat, game, fish and poultry by persons not licensed by the committee,