Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in The Aircraft (Security) Rules, 2011 34. Carriage of prisoners in Aircraft. (1)The Aircraft operator shall carry any prisoner, in such manner as may be specified by an order in writing by the Commissioner.
