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Madras High Court

Vgn Developers Pvt Ltd vs The Member Secretary on 23 February, 2016

Author: T.S.Sivagnanam

Bench: T.S.Sivagnanam

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED 23.02.2016

CORAM

THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM

WP.No.17771/2014 & MP.No.1/2014

VGN Developers Pvt Ltd
rep.by Authorised Signatory
No.15, Wallace Garden
2nd Street, Nungambakkam
Chennai 600 006.							..	Petitionerr

Versus

1.The Member Secretary
   Chennai Metropolitan Development Authority
   Thalamuthu Natarajan Building
   No.1, Gandhi Irwin Road,
   Egmore, Chennai 600008.

2.The Additional Commissioner of Police-Traffic
   Greater Chennai Police, Vepery
   Chennai 600 007.							..	Respondents

	Writ petition filed under Article 226 of the Constitution of India praying for a writ of mandamus directing the 1st respondent to issue planning permission in favour of the petitioner for the proposed construction of multi storey building in Old S.No.314, Re-survey No.123/2 located at Old Door No.2/6, New Door No.21, Nungambakkam High Road, Nungambakkam Village, Egmore-Nungambakkam Taluk without referring to the condititions [i] and [ii] in the NOC issued by the 2nd respondent in Proceedings Rc.NO.Tr/License/1390/33104/2013 dated 098.04.2014.

		For Petitioner	:	Mr.A.Jenasenan

		For R1		:	No appearance

		For R2		:	Mr.R.Rajeswaran, Spl.GP


T.S.SIVAGNANAM, J.,
AP

ORDER

Learned counsel for the petitioner seeks permission of this Court to withdraw this writ petition and has also submitted a letter dated 21.02.2016 before the Registry seeking to that effect. Learned counsel also made an endorsement in the writ petition.

2.In view of the submission of the letter dated 21.02.2016 to the Registry and in view of the endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is also dismissed. 23.02.2016 AP To

1.The Member Secretary Chennai Metropolitan Development Authority Thalamuthu Natarajan Building No.1, Gandhi Irwin Road, Egmore, Chennai 600008.

2.The Additional Commissioner of Police-Traffic Greater Chennai Police, Vepery Chennai 600 007.

WP.No.17771/2014