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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(1) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(1)The Government shall maintain in digital and in such form and containing such particulars, as may be prescribed, a State Register of clinical establishments in respect of clinical establishments in the State.