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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(xxii) in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

(xxii)the Stevedore and Shore Handling Agencies shall publish their tariff along with break up on their web sites;