Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(6)(iii) in Bihar Motor Vehicles Taxation Act, 1994 (iii)Any person who fails to report change of address shall be publishable with a fine which may extend to rupees five hundred.