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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(h) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(h)establishing linkages with voluntary workers and organizations to facilities rehabilitation and social reintegration of juvenile or children and to ensure the necessary follow up;