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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2) in The Bombay Entertainments Duty Rules, 1958

(2)Such tickets shall be special unstamped tickets marked with the price of admission only and shall be issued through a service authority not below the rank of a commissioned officer and the proprietor shall submit to the prescribed officer a weekly return of such tickets in Form 'H'.