Section 109(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014
(b)if any of the University specified in the Schedule-I, has held any examination in any courses excepting those in Management which are coming under the purview of All India Council of Technical Education, Council of Architecture and Council of Pharmacy, the result of which has been published but the degrees relating thereto have not been conferred or issued or the result of any such examination has not been published by the said University, then such examination shall be deemed to have been held by such University under this Act, and it shall be competent to confer or issue such degrees and to declare results of such examinations.