Section 8(2)(e) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

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Union of India - Subsection

Section 8(2)(e) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017

(e)if it relates to statistical or other information of a person that could not reasonably be expected to lead to the identification of that person; and

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Union of India - Subsection

Section 8(2)(e) in The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017