Section 3(2)(x) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(x)any other items for which right of enjoyment or collection of fees can be leased out;

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