Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 5 in Himachal Pradesh Waqf Rules, 2016 5. Report of Survey Commissioner. - The report to be submitted by the Survey Commissioner to the Government under sub-section (3) of section 4 shall be in Form HPWB-I.
