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Union of India - Section

Section 53 in The Port Of New Mangalore Rules, 1976

53. Removal of iron, steel, machinery packages long and unwieldy heavy lifts from the port.

- Consignments of iron, steel, machinery packages, long and unwieldy heavy lifts landed in the port may be removed by the Traffic Manager at his discretion to any other place at the cost of the consignees, owners or importers and without any previous notice to them if he considers it necessary so to do for the safe and convenient working of the port.