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State of Rajasthan - Section

Section 422 in Rajasthan Insolvency Rules

422. Publication of a Notice in the official gazette or local newspaper.

- Whenever publication of any notice or other matter is required by the Act* to be made in an official gazette; or is required by the rules framed under the Act to be made in a local newspaper, a memorandum referring to and giving the date of such advertisement together with a copy of the sheet of the newspaper containing such advertisement shall be filed with the record and noted in the order-sheet