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[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

State of Telangana - Subsection

Section 11B(2)(b) in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(b)[ xxx] [Clauses (b) and Expalanation omitted by Act No.3 of 1989.] ]