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State of Uttar Pradesh - Section

Section 21 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

21. Seniority. -

The seniority of persons substantively appointed to a post in the service shall be determined in accordance with the Uttar Pradesh Government Servant Seniority Rules, 1991 as amended from time to time.