Delhi High Court - Orders
Astrazeneca Ab & Anr vs Msn Laboratories Limited on 13 July, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 562/2019
ASTRAZENECA AB & ANR. ..... Plaintiffs
Through: Mr.Pravin Anand & Mr.Siddhant
Chamola, Advs.
versus
MSN LABORATORIES LIMITED ..... Defendant
Through: Ms.Rajeshwari H, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 13.07.2022 The learned counsels for the parties submit that there is a possibility of an amicable settlement being arrived at between the parties, if they are referred to the Delhi High Court Mediation and Conciliation Centre.
At their request, the parties are referred to the Delhi High Court Mediation and Conciliation Centre where they shall appear on 21.07.2022 at 3:00 PM through their authorised representatives.
List before the Court on 27th September, 2022.
NAVIN CHAWLA, J JULY 13, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:14.07.2022 14:56:37