Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 24 July, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 9
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 01/2010 in
CRREF No. 04/2007
Robkar ...Petitioner(s)/Appellant(s)
Through :None.
Vs
Dr. Mushtaq Ahmad Shah ...Respondent(s)
Through : Mr. M.Y.Bhat, Sr. Advocate with
Mr. Farooq Ahmad, Advocate.
CORAM:
HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE
ORDER
24.07.2023 List for consideration on 23.08.2023.
(PUNEET GUPTA) JUDGE SRINAGAR 24.07.2023 Pawan Chopra